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Affidavits & Notices
Affidavits
Notices
Mizoram
1.
Application Form for Registration of a Motor Vehicle
2.
Permit Form for Import/Export of Vegetables & Cattle
3.
Application Form for Availing Residential Certificate
4.
Application Form for Fishery Subsidy
5.
Permit Form for Import/Export of Vegetables & Cattle
6.
State Illness Assistance Fund (SIAF)
7.
Application Form for Post Metric Merit Science Scholarship
8.
Form of Application for Renewal of Certificate of Registration of a Motor Vehicle
9.
Intimation Form for Loss or Destruction etc. of the Registration Certificate of Motor Vehicle
10.
Application for Assignment of New Registration Mark on Moving a Motor Vehicle to Another State
11.
Application and Grant of no Objection Certificate
12.
Notice of Transfer of Ownership of a Motor Vehicle
13.
Application Form Intimation and Transfer of Ownership of a Motor Vehicle
14.
Transfer of Vehicle Ownership
15.
Application Form for Property Registration
16.
Notice of Termination of an Agreement of Hire-Purchase/Lease/Hypothecation
17.
Application for Grant of Permit in Respect of Tourist Vehicles
18.
Form of Application for Grant of Authorization for Tourist or National Permit
19.
Income Certificate
20.
Application Form for Schedule Tribe/Schedule Caste Certificate
21.
Nomination Form for Training Programmes offered by Administrative Training Institute
22.
SSCP Nomination Form for Training from Administrative Training Institute
23.
Application Form for Transfer of LSC Ownership (Through Sale)
24.
Application Form for Transfer of LSC Ownership
25.
Application Form for Admission into Visitors' Gallery of Legislative Assembly
26.
Application for Partition, Alteration, Extension of LSC
27.
Application Periodic Patta and House Pass
28.
Application Form for Land Settlement Certificate (LSC)
29.
Application Form for Renewal of Periodic Patta
30.
Application Form for an Individual for Appointment as an Authorised Agent
31.
Form for Conducting Private Lottery
32.
Application for Lottery Prize Claim
33.
Application Form for Issue of Duplicate Certificate-MBSE
34.
Application Form for Migration, Provisional, Duplicate Marksheet, Admit Card-MBSE
35.
Application Form for Diploma in Teacher Education
36.
Application Form for Recognition or Affiliation of School and Institutions under Mizoram Board of School Education
37.
Important Forms Prescribed under Central Sales Tax Rules, 1991 and 1957
38.
Special Marriage Notice Form
39.
Registration of Entertainment Tax Stamp, Daily Sale report, Notice and Register Books of Tickets
40.
Statement of Sold Tickets
41.
NASSCOM Assessment of Competence (NAC) Registration form for Graduates
42.
NASSCOM Assessment of Competence (NAC) Registration Form for Final Year Students
43.
Form of Application for Licence to Drive a Motor Vehicle
44.
Application Form for Registration of Students
45.
Application Form for Old Age Pension under NSAP
46.
Application Form for National Family Benefit Scheme (NBFS)
47.
Application for the Grant of National Permit
48.
Authorisation for Tourist Permit or National Permit
49.
Licence - Application for Restaurant/Hotel
50.
Application Form for Registration of Birth - in Mizoram
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