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Affidavits & Notices
Affidavits
Notices
Meghalaya
1.
Proforma for Birth Report
2.
Application Form for The Grant or Renewal of Learner's Licence
3.
Application Form for Registration of a Motor Vehicle
4.
Application Form for Licence to Drive a Motor Vehicle
5.
Application Form for Scheduled Caste/Scheduled Tribe Certificate
6.
Form for Transfer of Ownership in Case of a Motor Vehicle Purchased or Acquired in Public Auction
7.
Standard Form of Application
8.
Application for Copy
9.
Notice of Intended Marriage
10.
Application for Search
11.
Library Membership Form
12.
State Talent Search Examination in Science and Mathematics
13.
Enrolment as a Member of The Civil Defence Service
14.
Application Form for Grant of Housing Loan-Cum-Subsidy Assistance
15.
Application Form for Old Age Pension
16.
Application Form for New Telephone Connection
17.
Proforma for Death Report
18.
Proforma for Urban Self Employment Programme
19.
Application Form for Non-Tribal Labour License
20.
Application Form for Press Accreditation
21.
Application Form for Trading by Non Tribals
22.
Application Form for Maternity Benefit
23.
Application Form for Family Benefit Scheme
24.
Application for Allotment of a House
25.
Application Form for The Grant of Roofing Materials (CGI Sheets)
26.
Prime Minister Rozgar Yojana - Application Form
27.
Prime Minister Rozgar Yojana - Headman Certificate
28.
Prime Minister Rozgar Yojana - MLA/MDC Certificate
29.
Prime Minister Rozgar Yojana - Rent Agreement Form
30.
Application for Undertaking Conducting of Training-Industries Department
31.
Application for Undergoing Training - Industries Department
32.
Application for Grant-In-Aid - Industries Department
33.
Application for Installed Capacity Expansion - Industries Department
34.
Application Form for Fair Price Shop
35.
Application Form for Fair Price Shop Dealership Certificate From Village Durbar
36.
Application Form for Permit
37.
Welfare of Scheduled Caste
38.
Application Form for Scholarship for The Disabled
39.
Welfare of Scheduled Tribes
40.
Form of Application for State Award to Meritorious Handicapped Students
41.
Application Form for Financial Assistance for Medical Treatment of The Aged
42.
Application Form for Unemployed Allowance for The Disabled Persons
43.
Application for License for Trading in Food-Grains
44.
Form of Application for License for Purchase, Sale and Storage of Kerosene
45.
Form for Central Scheme to Physically Handicapped Persons for Purchasing/Fitting of Aids/Appliance
46.
Support to Training and Employment Programme for Women (Step)
47.
Central Scheme of Organisational Assistance to Major Voluntary Social Welfare - Application Form
48.
Application Form for Certificate of Registration Under Section 31
49.
Form for Tax Return
50.
Original/Duplicate/Triplicate/Quadruplicate Form
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