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Madhya Pradesh

1. Application Form for Learner's Licence
2. Application Form for License to Drive Motor Vehicle
3. Application Form for Registration of a Motor Vehicle
4. Application For New Registration of Electors
5. Application for Inclusion of Name in Electoral Roll
6. Application-Cum Declaration as to Physical Fitness of Transport Department
7. Form of Application for the Grant or Renewal of Learner's Licence
8. Application for Duplicate Registration Certificate of Transport Department
9. Application for Assignment of New Registration Mark on Removal of a Motor Vehicle to Another State
10. Application and Grant of No Objection Certificate of Transport Department
11. Notice of Transfer of Ownership of a Motor Vehicle
12. Application for Intimation and Transfer of Ownership of a Motor Vehicle
13. Application for Hypothetication Endorsement of Transport Department
14. Notice of Termination of an Agreement of Hire-Purchase/Lease/Hypothecation of Transport Department
15. Application for Permit for a Tourist Vehicle
16. Application for Grant of Authorisation for Tourist Vehicle or National Permit
17. Authorization for Tourist Vehicle/National Permit
18. Application for Grant of National Permit
19. Application for Objecting Inclusion of Name or Deletion from Electroll Roll (English)
20. Model Form of Complaint - Consumer Disputes Redressal Commission (State Commission)
21. Model form of Appeal - Consumer Disputes Redressal Commission (State Commission)
22. Application for Registration or Renewal of Licence for the Year
23. Form for Beneficiaries of Rural Industries Department
24. Application for Inclusion of Name in Eletoral Roll After Draft Publication
25. Nihshakt Adhyyanrat ko Chhatravratti (Naveenikaran)
26. Nihshakt Adhyyanrat Chhatra/Chhatraon ko Chhatravratti (Naveen)
27. Form of Application for an Arms License
28. Foreigner's Registration Form
29. Application for Grant or Renewal of a Licence to Sell / Stock Drugs Other than Schedule X Drugs
30. Application for Grant of a Restricted Licence to Sell Drugs by Retail Traders without Qualified Staff
31. Application for a Licence to Sell / Stock Homeopathic Medicines
32. Application for Licence to Sell / Stock of Drugs Specified in Schedule X
33. Application for Licence to Sell / Stock / Distribute Drugs from a Motor Vehicle
34. Application for Licence to Manufacture of Drugs other than those Specified in Schedule C, C (1) and X
35. Application for a Loan Licence to Manufacture of Drugs other than in Schedule C, C (1), X
36. Application for Licence to Repack Drugs other than in Schedule C & C(1) and not in Schedule X
37. Application for a Licence to Manufacture Homoeopathic Medicines or Potentised Preparations
38. Application for a Licence to Manufacture Ayurvedic / Siddha or Unani Drugs
39. Application for a Loan Licence to Manufacture Ayurvedic / Siddha or Unani Drugs
40. Application for a Licence to Manufacture Drugs specified in Schedule X and not in C and C (1)
41. Application for Licence to Manufacture of Drugs specified in Schedule C & C (1) and not in Part XB & Schedule X
42. Application for a Loan Licence to Manufacture Drug Specified in Schedules C & C (1)
43. Application for a Licence to Manufacture of Drugs Specified in Schedules C, C (1) and X
44. Application for Licence for the Operation of Blood Bank, Manufacture of Blood Products etc.
45. Application for a License to Manufacture Large Volume Parental/Sera and Vaccines not in Schedule X
46. Application for Grant or Renewal of a License to Manufacture Cosmetics for Sale or for Distribution
47. Application for Grant or Renewal of a Loan License to Manufacture Cosmetics for Sale or for Distribution
48. Application for Approval for Carrying Out Tests on Drugs / Cosmetics used in Manufacture of Drugs
49. Application for Approval for Carrying Out Tests on Ayurvedic, Siddha & Unani Medicines
50. Application for Grant of Application for Grant of License for the Manufacture for Sale, for the Storage for Sale, or for the Distribution of Food Articles

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