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Jharkhand
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1.
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Application for the Addition of New Class of Vehicle to a Driving License
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2.
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Declaration as to Physical Fitness
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3.
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Fillable Form for Amendment in Registration Certificate
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4.
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Application for Registration for Existing Dealer under the Repealed Act
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5.
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Application for Registration as a New Dealer Creating their Liability under the VAT Act, 2005
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6.
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Application for Registration for Presumptive Tax / Composition Tax Dealers
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7.
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Application for Enrolment of Sales Tax Practitioner
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8.
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Application for Cancellation for Registration Certificate
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9.
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Registration Certificate
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10.
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Certification of Registration for Start-up Business
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11.
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Compulsory Cancellation of Registration Certificate
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12.
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Certificate of Registration for Presumptive Tax/ Composition Tax Dealers
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13.
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Certificate of Sales Tax Practitioners
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14.
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Amendment in Registration Certificate (for Additional Places of Business)
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15.
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Declaration of Business Manager
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16.
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Declaration of Stock as on Appointed Day
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17.
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Security Bond under Jharkhand Value Added Tax Act, 2005
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18.
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Application for Refund of Amount Forfeited u/s 48 of VAT Act, 2005
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19.
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Application for Obtaining Transit Pass
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20.
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Application for Claim of Input Tax Paid on Capital Goods
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21.
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Application for Withdrawal from Composition of Tax Payable by the Dealer
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22.
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Application for Certificate for Non-deduction of Tax form Bills
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23.
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Application for Deferment of Tax under Jharkhand VAT Act, 2005
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24.
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Indemnity Bond for Loss of Declaration Form in JVAT 505 Series
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25.
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Application for Grant of Installment for Payment of Tax
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26.
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Application for Self-Assessment
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27.
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Monthly Returns and Revised Returns
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28.
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Application for Cancellation of Registration Certificate
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29.
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Declaration by a Casual Trader
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30.
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Annual Return with Annexures
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31.
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Payment of Tax into the Treasury / Challan under Jharkhand VAT
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32.
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Application for Refund under Rule 19(2)(a) of Jharkhand VAT
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33.
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Application for Provisional Refund under Rule 19(2)(b), 19(7), 19(8) and 19(10) of Jharkhand VAT
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34.
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Application for Refund under Rule 19(2)(c), 20(1), 21(3) of Jharkhand VAT
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35.
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Refund Order
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36.
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Refund by Adjustment Order
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37.
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Form of Annual Return for Dealers Opting Composition and Presumptive Tax
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38.
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Notice of Demand under VAT Act, 2005
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39.
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Notice of Demand under Section 46 of the Jharkhand Value Added Tax Act, 2005
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40.
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Grant of Input Tax Credit on Capital Goods Purchase
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41.
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Notice for Scrutiny of Returns
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42.
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Notice/Information for Audit Assessment
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43.
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Claim for Entry Tax paid in the State
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44.
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Declaration for First Point of Levy (Part E of Schedule II)
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45.
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Information of Input Tax Credit on Opening Stock
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46.
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Form of Declaration under the Jharkhand Value Added Tax Rules 2006
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47.
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Certificate for Non-deduction of Tax u/s 45 of the Act
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48.
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Claim for Input Tax Credit on Opening Stock
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49.
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Certificate of Tax Recovery at Source
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50.
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Notice of Demand of Excess Input Tax Credit Availed
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