AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Forms
Central & State Forms

How Do I Obtain

Apply for

Registration Forms for

IP Forms

Passport & Visa Forms

Tax Forms

Forms for

Rules

Affidavits & Notices


Jammu and Kashmir

1. Sales Tax - Quarterly Return of Turnover and Sales Tax Payable
2. Application Form for the Grant or Renewal of Driving Licence
3. Application Form for Grant and Renewal of Learner's Licence
4. Application for Registration of a Motor Vehicle
5. Excise-Form for Export Exemption
6. Form of Application for License to Drive a Motor Vehicle
7. Certificate of Being a Physically Challenged Person
8. Value Added Tax-Statement of particulars required to be furnished
9. Grant of Permission to Mortgage/Lease Agricultural Land for Non Agricultural Use
10. Licence under Motor Spirit and Diesel Oil Act
11. Application Form for Seeking Information
12. Redemption of Mortgage and Possession
13. Revocation of Appointment of Counting Agent
14. Sales Tax - Summons to Appear in Person and to Produce Document
15. Application Form for Deletion of Entry in Electoral Roll
16. Bond to be executed by a Government servant not in permanent employ, when granted extension of study leave - Civil Services Rules
17. Obtaining Scheduled Tribes Certificate
18. Building Permission Form
19. Central Sales Tax - Register of Declaration
20. Form for Assessing Pension and Gratuity
21. Declaration of being Member of an Agricultural Class
22. Value Added Tax - Refund Application
23. Value Added Tax -Notice of hearing
24. Mortgage of Land Being Treated as Unfracturary Mortgage
25. Entertainment Tax-Monthly Register of Stamps
26. Inclusion of Name in the Electoral Roll for Panchayats Constituency
27. Medical Fitness Form For Drivers License
28. Application for leave or extension of leave - Civil Services Rules
29. Obtaining Scheduled Caste Certificate
30. Commutation of Pension
31. Family Health Register Form
32. Form of Caste Certificate for Scheduled Castes in Support of his / her Claim
33. Excise-Form for Import Section
34. Entertainment Tax-Notice of Demand
35. Entertainment Tax- Refund Adjustment Voucher
36. Elections-Form for the List of Claims
37. Notice of Hearing of a Claim
38. Notice of Final Publication of the Electoral Roll
39. Notice of Bearing an Objection to Particulars in an Entry
40. Value Added Tax - Delivery Note
41. Value Added Tax - Way Bill Form
42. Value Added Tax-Refund Adjustment Order
43. Entertainment Tax-Affidavit of Petition
44. Value Added Tax - Certificate of Ownership
45. Setting up of an Industry in the State
46. Application Form to Issue a Distillery License
47. License for Brewery and Bottle Beer
48. Entertainment Tax-Renewal Statement
49. Grant of Sanction to Alienation or Charge the Produce of Land
50. Entertainment Tax- Return of Complimentary Tickets

Page: 1  



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys