|
Patents
|
|
1. |
Application for grant of a patent |
Sections 5(2), 7, 54 or 135 and rule 33A |
|
|
2. |
Provisional / Complete Specification |
Section 10. |
|
|
3. |
Statement and Under taking |
Section 8 and rule 13 |
|
|
4. |
Request for Extension of time |
Sections 9(1), 21(2), 25(1), 26(4), 43(3) or 53(3) and rules 14(5), 24, 34(1), 48, 56(3) or 115. |
|
|
5. |
Declaration as inventorship. |
Section 10(6) and rule 14(5) |
|
|
6. |
Claim or request regarding any change in applicant for patent. |
Sections 20(1),20(4),20(5) and rules 29(1), 30 or 31. |
|
|
7. |
Notice of opposition to grant of a patent. |
Section 25 and rule 35 |
|
|
8. |
Request or Claim regarding mention of inventor as such in a patent. |
Sections 28(2), 28(3) or 28(7) and rules 49, 50, 51 |
|
|
9. |
Request for sealing of a patent |
Section 43 and rule 56(1). |
|
|
10. |
Application for amendment of patent. |
Section 44 and rule 58. |
|
|
11. |
Application for direction of the controller. |
Sections 51(1), 51(2) and rules 59, 60. |
|
|
12. |
Request for grant of patent |
Section 52(2) and rule 62. |
|
|
13. |
Application for amendment of the application for Patent / Complete Specification. |
Section 57 and rule 65(1) |
|
|
14. |
Notice of opposition to amendment / Restoration/ Surrender of Patent/ Grant of compulsory license or revision of terms thereof or to a correction of clerical errors. |
Sections 24C, 57, 60, 63, 78(5), 92 or 93(5) and rules 33K, 33N, 65(3), 69, 71(3), 82, 87(3) or 109 and sections 92 and 93(5) as modified by section 24C. |
|
|
15. |
Application for restoration of patents. |
Section 60 and rule 68. |
|
|
16. |
Application for registration of a document. |
Section 68 and rule 73 |
|
|
17. |
Application for registration of title/ Interest in a patent or share in it or registration of any document purporting to affect proprietorship of the patent. |
Sections 69(1) or 69(2), and rules 74(1)(a), 74(1)(b) and 74(1)(c) ,74(2)(a), 74(2)(b) or 74(3) |
|
|
18. |
Application for compulsory license. |
Sections 84, 96 or 97 and rules 33-I, 80 and sections 84 and 97 as modified by section 24 C. |
|
|
19. |
Request for examination of application for patent |
Section 86(1) and rule 80. |
|
|
20. |
Application for revocation of a Patent. |
Section 89(1) and rules 33-I or 80 and section 89(1) as modified by section 24C. |
|
|
21. |
Application for settlement/ revision of terms and conditions of license. |
Sections 88(2), 93(5) and rules 83, 86 and section 93(5) as modified by section 24C. |
|
|
22. |
Request for termination of compulsory licence |
Section 88(4) and rule 84. |
|
|
23. |
Application for registration of Patents Agent. |
Rules 94,97. |
|
|
24. |
Application for the restoration of the name in the register of Patent Agents. |
Rule 102. |
|
|
25. |
Application for review/ setting aside controller's decision / order. |
Sections 77(1)(f), 77(1)(g) and rules 115(1) or 115(2). |
|
