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Affidavits & Notices
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Designs Forms
Sl No.
Application Forms
Sections & sub-sections
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1.
Application for registration of design/Application under reciprocal arrangement.
Sections 5 and 44
2.
Claim to proceed as an applicant or joint applicant.
Section 8(1)
3.
Application for Extension of copyright.
Section 11(2)
4.
Application for Restoration of lapsed design
Section 12(2)
5.
Inspection of registered design
Section 17(1)
6.
Request for information when registration number is given.
Section 18
7.
Request for information when registration number is not given.
Section 18
8.
Petition to cancel registration of design.
Section 19
9.
Notice of intended exhibition or publication of unregistered design.
Section 21
10.
Application for registration of a document in the Register Design.
Section 30(3)
11.
Application for entry of name of proprietor or part proprietor in the Register.
Section 30
12.
Application for entry of mortgage or licence in the Register.
Section 30
13.
Application for entry of notification of a document in the Register.
Section 30 and rule 37
14.
Request for correction of clerical error.
Section 29
15.
Request for certificate.
Section 26 and rule 41
16.
Application for certified copy of registered design.
Section 17(2)
17.
Application for rectification of Register.
Section 31
18.
Application for extension of time for filing priority document.
rule 15
19.
Notice of opposition.
rule 40
20.
Notice of intention to attend hearing.
rules 29 and 40
21.
Power of authority to agents.
Section 43
22.
Request to alter name or address or address for service in Register
rule 31
23.
Request for entries of two addresses in the Register
Section 10
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