Obtain
Death Certificate: Uttarakhand
Eligibility
Any
Indian citizen
Concerned
Authority
·
Town
Area: Nagar Palika and the Chief Medical Officer
·
Rural
Area: Gram Panchayat
Procedure
If
a person has died in hospital, a letter given by the hospital has to be
produced, and if a person has died at home then an application has to be given
to the Nagar Palika. To obtain a Death Certificate, Form 2 has to be filled by
the applicant along with the hospital certificate, as the case may be. If the
registration was made after one year from the date of expiry then an affidavit
issued by the SDM has to be submitted.
Necessary
documents/papers
·
Hospital
certificate
·
Affidavit,
if the case requires it
·
Form
2 available at Nagar Palika
Fee
Rs.
20/- for the issuance of a Death Certificate