Obtain
Caste Certificate: Uttarakhand
Eligibility
·
Any
person who belongs to the castes/classes listed in Schedule-1 of the
Uttaranchal {Uttar Pradesh Public Services (Reservation for Scheduled Caste,
Scheduled Tribes and other backward classes) Act, 1994} Anukulan Avam Upantaran
Order, 2001.
·
Any
person who belongs to the castes/classes amended by the Government in
Schedule-1 of the aforesaid Act from time to time.
Concerned
Authority
District
Magistrate/Additional District Magistrate/City Magistrate/Sub-Divisional
Magistrate /Tehsildar of the area where the candidate and/or his family
normally reside(s)
Procedure
The
applicant should put his/her application to the concerned Tehsildar and obtain
a receipt of the same. After proper verification of caste/paper, the Tehsildar
will issue the caste certificate.
Necessary
documents/papers
Copy
of the Parivar Register, certified by Gram Pradhan or Certificate of Ward
Member
Fee
NIL