Obtain
Birth Certificate: Uttarakhand
Eligibility
Any
Indian citizen
Concerned
Authority
·
Town
Area: Nagar Palika
·
Rural
Area: Gram Panchayat
Procedure
If
the child is born in a Hospital then a letter given by the hospital has to be
produced and if the child is born at home then an application has to be given
to Nagar Palika. For obtaining Birth Certificate, duly filled Form-1 needs to
be submitted along with the hospital certificate if applicable. If the
registration is being made after one year from the date of birth then an
affidavit has to be submitted.
Necessary
documents/papers
·
Hospital
Certificate
·
Affidavit
·
Form-1
which is available at Nagar Palika
Fee
Rs.
20/- for the issuance of Birth Certificate