Obtain
Death Certificate: Sikkim
Newly
born babies and those who born prior to implementation of Births &
Deaths Registration Act-1969 on 20.08.1979 in the state of sikkim are eligible
to avail the service.
The
Sate government has appointed concerned authority as the Registrars of Births
& Deaths in 32 Centres in the State which are located at State HQ
Gangtok and all Hospitals & Public Health Centres.
The
informant submits filled prescribed forms to the Registrar.
The
informant should approach to the Registrar for availing the service and during
10 AM to 4 PM.
Document
required:
- Discharge
certificate from Hospital/PHC/Pachyat report
- Verification
from DC/DM incase of delayed registration
Within
21 days, certificate is issued free of cost. But incase of delayed
registration, late fee to be paid as per the ACT.
Death
Report Form No-2 to be filled in.
At
present, froms can not be downloaded
Death Report
Death Certificate
