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Obtain Caste Certificate: Mizoram

Eligibility

Any Mizo whose birth place or parents belong(s) to the jurisdication of the Govt. of Mizoram.

Procedure

·         Application form can be obtained from the DC office counter during office hours for Rs. 5/-.

·         Endorsement or Comment of V.C.P./A.O/B.D.O/Reliable Gazetted Officers/D.Cs Staff above L.D.C.

·         Children born of inter-caste marriages should enclose a certificate from the concerned VCP to the effect.

·         Submission to the judicial branch, DC office Complex, Aizawl.



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