Obtain
Birth Certificate: Meghalaya
The
information regarding all births, deaths and still births occurring within the
jurisdiction of the Shillong Municipal Board has to be given in the prescribed
form to the birth and death department within 21 days from the date of a birth
or still birth; and
Prescribed
forms for the purpose are available with the health officer of the birth and
death department free of cost.
Documents
- Doctor
certificate, if the doctor was present or attended on the patient during
the birth time.
- In case of
institutional birth, the birth report form should be signed and sealed by
the i/c of the institution or anyone authorized by him/her.
- Other
certificates (like affidavit, etc) are to be enclosed in case of delayed
registration.
Proforma for Birth Report
