Obtain
Caste Certificate: Maharashtra
Procedure
Any
resident desiring to obtain the Caste Certificate has to fill up the
application in the prescribed proforma available at the Mumbai City Collector's
office.
Necessary
documents/papers
- Court fee stamp
of Rs: 5/- is to be affixed on the application.
- School leaving
certificate/ extract of birth certificate/ copy of the first page of the
service book, if the applicant is a Govt. or semi-Govt. servant.
- Attested copies
of the first page and lthe ast page of the Ration Card/ extract of the
electoral roll/ rent receipt.
·
In
the case of a married women:
- The married
women has to produce school leaving certificate/ extract of her birth
certificate/ a copy of the first page of the service book, if the
applicant is a Government or semi-Government servant, to prove her caste
before marriage.
- Attested copy of
the marriage certificate or marriage invitation card.
- Attested copy of
the extract of the Govt. Gazette wherein her change of name after marriage
is published.
An
applicant who has migrated from other States/ Districts has to produce the
caste certificate issued to his/her father/ grandfather by the competent
authority of that State/District.
Address
of Mumbai City Collector office
General
Branch Mumbai City
Collector
Office,
Mumbai
City District,
Ground
Floor,
Old
Custom House,
Mumbai
