Obtain
Birth Certificate: Maharashtra
Concerned
Authority
Birth
Certificate is issued by the Municipal Corporation/Municipal Council in urban
areas whereas in rural areas the authority is the Tehsildar at the Taluka
level. The authority at the village level is the Gram Panchayat Office.
Procedure
Application
in the prescribed format along with the necessary court fee stamp is to be
submitted to the concerned office for an urban area. For a rural area
application can be given on plain paper with the requisite details.
