Obtain
Marriage Certificate: Lakshadweep
In
the case of an officially registered marriage, the certificate is issued to the
parties who have officially registered their marriage before the Sub-Registrar.
For getting this certificate, the respective parties have to apply in a white
paper by affixing a Court Fee Stamp of Re. 1. There is no specific format for
the application form, and they can apply for the same during the office hours.
Concerned
Authority
The
Sub-Registrar is the issuing authority.
In
case of normal Muslim Marriages, the Khazi of the island is the responsible
authority to issue the certificate. For getting such a certificate, there is no
application fee and no specific format of the application.
