Obtain
Birth Certificate: Lakshadweep
Eligibility
Any
individual or parents/guardian can apply for Birth Certificate to the Registrar
of Birth & Death during office hours.
Procedure
Application
should be submitted on a plain paper affixing court fee stamp of Rs.2, and the
approximate date of birth should be mentioned. If available, nativity
certificate can also be submitted as a supporting document.
Concerned
Authority
The
Registrar of Birth & Death is the issuing authority.
Birth Certificate (English)
Birth Certificate (Malayalam)