Obtain
Driving Licence: Kerala
Eligibility
An
applicant:
·
who
has completed sixteen years of age is eligible to apply for a driving licence
to drive a motor cycle with engine capacity below 55 cc, subject to the
condition that the parent or guardian should furnish a declaration in the
manner prescribed.
·
who
has completed eighteen years of age is eligible to apply for a driving licence
to drive a motor vehicle other than a transport vehicle.
·
who
has completed twenty years of age will be eligible for applying for a licence
to drive a transport vehicle.
Concerned
Authority
RTO/SRTO,
Motor Vehicles Department
Necessary
documents/papers
The
prescribed form published by the Motor Vehicles Department
Forms
The
required forms can be obtained from the Motor Vehicles Department
Form of Application for Issue of International Driving Permit
Application Form for the Grant of Renewal of Learner's Licence
Kerala Driving Licence Verification Form
Application for Authorisation to Drive a Transport Vehicle
Application for the Addition of a New class of Vehicle to a Driving License
Application for Authorisation to Drive a Transport Vehicle
Application Form for the Renewal of Driving Licence
