Obtain
Death Certificate: Himachal Pradesh
Any
member of the family can apply for the Certificate of Death of the deceased or
later thereafter.
Fee
The
forms are available free of cost from the office of the Registrar (Births and
Deaths).
Procedure
The
fully filled application form duly signed by the applicant is submitted to the
concerned authorities. The Cashier/ Clerk/ Computer Operator receives the
application with the required fee and the applicant is given a receipt. Or the
fee can be paid in the Treasury. In case the death details mentioned in the
form are verified from the actual records of the Panchayat for rural areas or
cremation grounds or hospitals, the required certificate can be collected
personally or by post giving a self-addressed envelope with the application.
