Obtain Birth Certificate: Himachal Pradesh

Concerned Authority

·         For Urban areas: The Executive Officer under the Municipalities Act is the Assistant Registrar (Birth & Death).

·         For Rural areas: The Panchayat Secretary of the concerned Panchayat

Procedure

The forms are available from the office of the Registrar (Births & Deaths). The fully filled application form duly signed by the applicant is submitted to the concerned authorities.

Details mentioned in the form are verified from the actual records of nursing homes and hospitals. In case the birth is not registered within 20 days, then the registration is made on verification conducted through revenue authorities.

Birth Certificate from SDM Office

The birth certificate is issued by the SDM in case there is no registration of Birth with M.C. or Gram Panchayat. In that case, the birth report is desired from the Medical Officer of the hospital where the delivery has taken place.

Fees

No fee is charged in any case.