Obtain
Driving Licence: Haryana
Concerned
Authority
Sub-Divisional
Magistrate.
Procedure
Apply
to the SDM after completing formalities like producing the driving school
certificate, medical certificate, proof of residence and fee. For first-time
learners, a learning licence is issued. After 45 days, a test is taken and a
permanent driving licence is issued. These facilities are provided at a single
window at all Naidisha centres.
Necessary
Documents
·
Driving
School Certificate
·
Medical
Certificate
·
Proof
of Residence
·
Fee
Application Form for the Grant or Renewal of Learner's Licence
Learner's Licence Application Form
Application Form for Licence to Drive a Motor Vehicle
Application Form for Obtaining Driving Licence
Application Form for the Renewal of Driving Licence
