Obtain
a Domicile Certificate: Haryana
Concerned
Authority
·
Patwari
and Tehsildar for rural areas.
·
Municipality
EO/MC for urban areas.
Procedure
Apply
to the concerned Sub Divisional Magistrate after verification by Patwari and
Tehsildar for rural areas, and by the Municipality EO / MC for urban areas.
Deposit the requisite fee and get the certificate in the specified time. At the
centre, after completing the verification process, apply as per procedure,
deposit the fee and get the certificate.
