Obtain Driving Licence: Goa

Eligibility

Issue and Renewal of licence

a.     Who can get a licence:

·         A person who has completed 18 years of age can get a licence for M/cycle and Light Motor Vehicles.

·         A person who has completed 20 years of age can get a licence to drive professional and Light Transport Vehicles such as M/Cycles, Taxis, Autorickshaws, P/Ups, etc.

·         A person who has completed 16 years of age but below 18 years of age can get a licence for M/cycles not exceeding 50 c.c.

Procedure

a.     

b.    How to get a licence:

·         The applicant for a learner's licence should approach the Assistant Director of Transport of the area in which he resides and submit duly filled in Form 2 (Rs.5/-). All the documents as shown in the application form should be submitted along with the application for expeditious disposal.

·         The Department has computerised the services of learner's licences and introduced the services through the R.T.O. Counters and Mahiti Ghars at Panaji, Bicholim, Ponda, Margao and Vasco.

·         The application for a permanent driving licence should be given in Form 4 (Rs.5/-) along with the documents mentioned therein. An applicant holding a permanent driving licence for one class and desirous of obtaining a licence for another class of vehicles should make an application in Form No. 8 (Rs.5/-).