Obtain a Domicile
Certificate: Goa
Concerned Authority
Apply to the District Magistrate in
the prescribed form.
Necessary Documents
·
Residence
Certificate from the Mamlatdar
·
Copy
of the Ration Card
·
Birth
Certificate
·
An
affidavit to the effect that domicile has been renounced in case the applicant
is born outside Goa
Domcile Certificate