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Obtain Caste Certificate: Goa

Concerned Authority

Mamlatdar

Necessary Documents

Apply in the prescribed Form alongwith the following documents: (Annexure D)

·         Certificate from the Samaj concerned.

·         Parents' Caste Certificate issued by the prescribed Authority.

·         An affidavit in the prescribed form (Annexure E).

·         The application will be sent to the Talathi concerned, asking for his report within 3 days.

·         Mamlatdar will issue the Caste Certificate within 2 days of getting the Talathi's report.


Application Form for Obtaining Caste Certificate


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