Obtain
Marriage Certificate: Chhattisgarh
While
applying for a Marriage Certificate, in most cases, the Additional
Collector/ADM issues the marriage registration certificate. There is no
specific time limit for the issuance of a marriage registration certificate.
Necessary
documents/papers
·
Filled-up
application form.
·
At
least 2 photographs of the marriage.
·
A
challan of Rs.11.
·
An
oath on a stamp paper of Rs. 20, by both the husband and the wife, in front of
the Notary.
·
The
marriage invitation card in original.
·
A
court fee/ ticket of Rs. 5 to be affixed on the application form.
Concerned
Authority
Collectorate.
Marriage Certificate
