Obtain
a Domicile Certificate: Assam
This
service provides features for recording petitions receipt, and for issuing
Domicile Certificates to the citizens.
Eligibility
Indian
citizens holding land in Assam are eligible to avail the service.
Concerned
Authority
Community
Information Centres of Assam are the concerned authority for providing the
service.
Procedure
The
applicant has to submit his application for Domicile Certificate at the CICs
with the necessary documents. The CIC operator (CICO), after checking his
documents, sends them to the concerned Circle Officer (CO) for verification and
necessary reports. The CO then sends back the checked documents along with the
necessary documents back to the CICO. The CICO then enters the data in the
system and uploads the data in the server. The CICO then engages a runner who
collects the application from the CIC and submits it to the facilitation centre
at the Deputy Commissioner's (DC) office. In the mean time, the persons in the
facilitation centre take printouts of the certificate for the applicants by
downloading them from the server. They take the documents from the runner, and
send them, along with printouts of the certificate, to the Branch concerned.
The Officer concerned (an ADC on behalf of the DC) then puts his signature on
the certificate. The runner from the CIC collects the certificate in his next
visit, and also submits a fresh list of documents to the facilitation counter.
Fee
Rs.
10 for the issuance of a Domicile Certificate
The
certificate is issued within 7 days.
Domicile Certificate Application Form