Obtain a Domicile
Certificate: Arunachal Pradesh
Eligibility
- Indian citizens who are not originally
from the State but work in the Govt. service.
- Indian citizens who are not originally
from the State but have been staying in the state for 5-10 years.
Concerned Authority
The Deputy Commissioner of a district.
Procedure
- The applicant needs to route his/her
application through the Gaun Bura or any Anchal Samity member of the area
in which he/she lives.
- The Circle Officer of the area will then
forward the application to the DC of the district.
- The DC verifies & approves the
certificate. If the ADC is entrusted with the job, the ADC verifies and
issues the certificate.
Necessary
documents/papers
- Filled up Domicile Certificate
application form.
- Affidavit signed by the area CO/ EAC.
Fee
Rs. 25/- for issuance of Domicile
Certificate.
Forms
The Affidavit and the Domicile
Certificate forms are sold at the Deputy Commissioner's office. Online
submission of forms is not possible. Signed copy of the application is required
for processing.
