Obtain Birth Certificate: Arunachal Pradesh

Eligiblity

Any person who is born in State of Arunachal Pradesh.

Concerned Authority

At various levels, different authority provides the service:

·         Additional District Registrar of Birth & Death / Dist Statistical Officer(DSO) at District level.

·         At Circle and Sub Division concerned Administrative Officers ( SDO/EAC/CO) acts as Registrar of Birth.

Procedure

·         The parent or informer has to report to the nearest Birth and Death Registration Office.

·         On delivery at Hospital/ Health Centre, the same should be reported enclosing Medical Certificate within 1 year. Beyond 1 year registration is done on submission of affidavit.

·         On delivery at Home, same should be reported through application on a plain paper within 1 month of birth of the child. Beyond 1 month registration is done on submission of affidavit.

Necessary documents/papers

·         Form No 1 ? Birth Report

·         Medical Certificate for delivery at Hospital or Health Centre. Plain application for delivery at home.

Fee

·         Within 1 month Rs 5

·         Beyond 1 month but within 1 year : Rs 10

·         Beyond 1 year : Rs.15