Obtain
Death Certificate: Andaman and Nicobar Island
Eligibility
Parents
and relatives of the deceased.
Concerned
Authority
Registrar,
Birth and Death, DHS, Port Blair.
Procedure
A
duly filled form addressed to the Registrar, Birth and Death, Port Blair.
Necessary
Documents/Papers
The
Death Slip, given by the ward Doctor or an application ona plain paper.
Fee
No
fee is charged.
Required
Forms
The
forms cannot be submitted online at present.
Andamand and Nicobar Death Certificate Registration Form
