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Himachal Pradesh

1. Ration Card Application Form (Hindi)
2. Ration Card Application Form (English)
3. Temporary Certificate of Vehicle Registration
4. Notice of Transfer of Ownership of a Motor Vehicle
5. Application Form for Renewal of Certificate of Registration of a Motor Vehicle
6. Certificate of Fitness of Transport Vehicle
7. Application Form for the Grant or Renewal of Learner's Licence
8. Intimation of Loss or Destruction of Licence and Application for Duplicate Licence
9. Application for International Driving Licence
10. Application for Inspection
11. Application for New Registration of Electors
12. Application Form for Inclusion of Name in Electoral Roll
13. Application for Appointment as Authorized Agent of National Savings Organisation
14. Application for Registration of Establishments Employing Contract Labour
15. Trade Article Licence Application Form
16. Application Form for Permission for Development of Land
17. Application for Permission to Construct, Extend or Take Into use any Building as a Factory
18. Registration/Renewal of Shop and Commercial Establishment Licenses
19. Application Form for Provisional Registration as Small Scale Industries
20. Apply for the Post of Junior Engineer and Fisherman
21. Value Added Tax (VAT) Forms
22. Application for Compulsory/Voluntary Registration Under Section 8/9 of The Himachal Pradesh General Sales Tax Act, 1968.
23. Form for Return of Sales Tax
24. Application Form for the Grant or Renewal of Deferment Certificate
25. Form for Return of Purchase Tax
26. Challan for Deposit of Tax
27. Form for Memorandum of Appeal to the Sales Tax Tribunal
28. Mortagage Deed for Availing Deferment with respect to Tax
29. Form for Power of Attorney
30. Application for Enrollment as Sales Tax Practitioner
31. Return Under Rule 7 of the C.S.T. (H.P.) Rules, 1970
32. FORM II Challan-To be retained in the Treasury
33. Application for Registration under Passengers and Goods Taxation Rules
34. Application for Cancellation or Amendment of Registration Certificate
35. Goods Receipt
36. Inspection Note Book
37. Challan for Passengers and Goods Tax
38. Challan for Deposit of Service Tax
39. Basic Information of Accommodation and Tariff
40. Daily Account of Occupancy of Rooms and Collection of Tax
41. Monthly Abstract of Remittance of Luxury Tax and Interest and Quarterly Return
42. Application for Non-Taxability
43. Application for Registration by the Proprietor of a Hotel
44. Form for Memorandum of Appeal
45. Form for Power of Attorney
46. Application Form for the Grant or Renewal of Exemption Certificate
47. Application Form for the Grant or Renewal of Deferment Certificate
48. Challan for Deposit of Entertainment Duty
49. Financial Bid with Respect to Tender for Allotment of Liquor Licenses in District
50. Application for Grant of Plumbing License

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