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Affidavits & Notices
Affidavits
Notices
Non Banking Finance Companies
1.
Annexure - III(Form NBS 6) - Quarterly Return on Exposure to Capital Market
2.
Annexure - Reporting Format
3.
First Schedule-(Return as to March 31, 19--)
4.
Form - NBS 1- Annual Return on Deposits as on 31st March,20_ _
5.
Form - NBS 1a - Annual Return on Deposits as on 31st March, 20 _ _
6.
Form - NBS 3- Quarter Ended March/ June / September /December, 20 _ _
7.
Form - NBS 3a- Quarterly Return on Statutory Liquid Assets For the Quarter Ended March/June/September/December, 20 _ _
8.
Form - NBS 4 - Monthly Return on Repayment of Deposits
9.
Form NBS 1a - Annual Return on Deposits as on 31, March 20 _ _
10.
Form NBS 2 - Half Yearly Statement of Capital Funds, Risk Assets/Exposures and Risk Asset Ratio Etc., as at the end of March/September 200 _ _
11.
Form NBS 5 - Monetary and Supervisory Return
12.
Schedule A (1)- (To be Filled in by All Residuary Non-Banking Financial Companies and Submitted to the Concerned Regional Office of the Department of Supervision, Financial Companies Wing as Specified in Paragraph 15 of the Notification)
13.
Form of Quarterly Return I
14.
Form of Quarterly Return II
15.
Form of Quarterly Return II- (to be Submitted by Equipment Leasing or Hire Purchase Finance or Loan or Investment Company)
16.
Format of Special Return
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