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Labour Law
201.
FORM XV - Service Certificate
202.
FORM XVI Muster Roll
203.
FORM XVII Register of wages
204.
FORM XVIII Form Register of Wages - cum- Muster Roll
205.
FORM XX Register of Deductions for damage or loss.
206.
FORM XXI Register of Fines
207.
FORM XXII Register of Advances
208.
FORM XXIII Register of Overtime
209.
FORM XXIV Return to be sent by the Contractor to the Licensing Officer
210.
FORM XXV Annual Return of Principal Employer to be sent to the Registering Officer
211.
FORM O1 Notice of Commencement of Lay-Off (Rule 75A) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
212.
FORM-I: [Rule-21(4)] Register of Fines [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
213.
FORM-II: [Rules 21 (4)] Register of deductions for damage or loss caused to the employer by the neglect or default of the employed persons [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
214.
FORM-III: [ RULE 21(4a) ] Annual return [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
215.
FORM O2 Notice of Termination of Lay-Off (Rule 75 A) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
216.
FORM O Register of Settlements (Rule 75) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
217.
Renewal Proforma for Coverage: To be submitted by an employer along with one or more of the documents mentioned below for obtaining Code Number
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