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Labour Law |
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151.
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Form No: 5 Receipt for Contribution Card [Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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152.
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Form No: 5 (Regulation No.19) Notice of intention to appear by an Officer of State Government [ Inserted vide The Industrial Court Regulations 1975 ]
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153.
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Form No: 5 (Rule No.19) Notice of Intention to Appear by an Officer of State Government [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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154.
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Form No: 5IF To be preferred by the person eligible to receive the Employees' Provident Fund dues of the deceased member who died while in service
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155.
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Form No: 6 (Regulation No. 20) Memo of Appearance by Investigating Officer [ Inserted vide The Industrial Court Regulations 1975 ]
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156.
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Form No: 6 (Rule No.20) Memo of Appearance by Investigating Officer [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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157.
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Form No: 6 Return of Contributions [Regulation 26] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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158.
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Form No: 6A Statement of Advance Payment of Contributions [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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159.
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Form No: 7 (Regulation No. 21) Form of Registered Address [ Inserted vide The Industrial Court Regulations 1975 ]
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160.
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Form No: 7 (Rule No. 21) Form of Registered Address [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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161.
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Form No: 7 Register of Employees [Regulation 32] [Inserted vide Employees? State Insurance (General) Regulations, 1950
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162.
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Form No: 8 First Certificate [Regulations 57 and 89B] [Inserted vide Employees? State Insurance (General) Regulations, 1950 ]
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163.
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Form No: 8 (Regulation No. 23(i)) Notice to a Party to Proceedings
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164.
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Form No: 8 (Rule Nos.23)(i)(5)(65)(70) Notice to a Party to Proceedings [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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165.
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Form No: 8-A (Regulation No. 23(ii)) An application for notice [ Inserted vide The Industrial Court Regulations 1975 ]
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166.
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Form No: 8-B Form of notice for cancellation of Recognition [ Inserted vide The Industrial Court Regulations 1975 ]
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167.
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Form No: 8-C (Regulation 10(1)(d)) [ Inserted vide The Industrial Court Regulations 1975 ]
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168.
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Form No: 9 Final Certificate [Regulations 58 and 89-A] [ Inserted vide Employees? State Insurance (General) Regulations, 1950 ]
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169.
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Form No: 9 (Regulation No. 24/110) Notice to any Person - General Form [ Inserted vide The Industrial Court Regulations 1975 ]
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170.
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Form No: 9 (Rule No.24) Notice to any Person - General Form [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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171.
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Form No:15 (Rule No. 55) [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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172.
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Form P: Notice of Retrenchment Under Clause (C) of Section 25F (Rule 76) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
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173.
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Form PA: Notice for Permission for Retrenchment Under Section 25N (1)(b) [Rule 76A(1)] [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
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174.
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Form Q: Notice of Closure Under Section 25FFA (Rule 76A) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
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175.
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Form QA: Notice for Permission of Closure Under Section 25-O (1) (Rule 76C(1)) [ Inserted vide Industrial Disputes (Central) Rules, 1957 ]
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176.
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FORM V - Form of Certificate by Principal Employer
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177.
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FORM V : [Rule 26(5)] Muster Roll [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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178.
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FORM V-A: Application for adjustment of Security Deposit
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179.
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FORM V Form of Certificate by Principal Employer
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180.
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FORM VA - Application for Adjustment of Security Deposit
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181.
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FORM VI – Licence
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182.
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FORM VI A - Notice of Commencement / Completion of Contract Work
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183.
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FORM VI B - Notice of Commencement/Completion of Contract Work
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184.
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FORM VI- Form of application by an employee under section 20(2) [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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185.
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FORM VI-A- Form of group application under section 21(1) [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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186.
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FORM VI-A Notice of commencement / completion of contract work
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187.
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FORM VI-B Notice of commencement / completion of contract work
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188.
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FORM VI Government of India office of licensing officer
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189.
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FORM VII- Form of application by an inspector or person acting with the permission of the authority under section 23(20) [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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190.
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FORM VII: Application for renewal of licence
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191.
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FORM VIII - Application for Temporary Registration of Establishments employing Contract Labour
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192.
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FORM VIII: Form of authority in favour of a legal practitioner or any official [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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193.
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FORM VIII Application for temporary registration of establishments employing contract labour
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194.
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FORM X Application for temporary licence
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195.
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FORM XI- [Rules 26(2)] Wage slip [ Inserted vide The Minimum Wages (Central) Rules, 1950 ]
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196.
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FORM XI Office of the Licensing Officer
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197.
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FORM XII Register of Contractors
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198.
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FORM XIII Register of workmen employed by Contractor
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199.
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FORM XIV Employment Card
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200.
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FORM XIX Wage Slip
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