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Labour Law |
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101.
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Form No: 18A Dependants' Benefit [Regulation 83A] Claim for Periodical Payments [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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102.
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Form No: 19 Maternity Benefit [Regulation 87] Notice of Pregnancy [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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103.
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Form No: 19 (Regulation No. 100) Complaint of Unfair Labour Practice [ Inserted vide The Industrial Court Regulations 1975 ]
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104.
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Form No: 19 (Regulation/Rule 90) Warrant of arrest [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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105.
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Form No: 1A Family Declaration Form [Regulation 15A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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106.
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Form No: 1B Changes in Family Declaration Form [Regulation 15B] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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107.
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Form No: 2 Contribution Card [Regulation 13] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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108.
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Form No: 2 (Regulation No. 12 and 93) [ Inserted vide The Industrial Court Regulations 1975 ]
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109.
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Form No: 2 (Rule No. 12) [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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110.
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Form No: 2-A (Regulation No. 90) Authority to a Member to appear or act under Section 23 of the Act [ Inserted vide The Industrial Court Regulations 1975 ]
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111.
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Form No: 20 Maternity Benefit [Regulation 87] Certificate of Pregnancy [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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112.
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Form No: 20 (Rules 91 and 95) Bond and bail bond for attendance before the court [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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113.
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Form No: 20 Notice to party in application regarding Unfair Labour Practice (Regulation 105) [ Inserted vide The Industrial Court Regulations 1975 ]
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114.
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Form No: 21 Maternity Benefit [Regulation 88] Certificate of Expected Confinement [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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115.
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Form No: 21 (Regulation No. 112(ii)) [ Inserted vide The Industrial Court Regulations 1975 ]
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116.
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Form No: 21 (Rule No. 94) Notice to an accused person [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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117.
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Form No: 22 Claim for Maternity Benefit [Regulations 88 and 89] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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118.
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Form No: 22 (Regulation 118 (ii)) Notice to a party for hearing an Application to set aside an ex parte order [ Inserted vide The Industrial Court Regulations 1975 ]
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119.
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Form No: 22 [Rule 97(a)] [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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120.
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Form No: 23 Maternity Benefit [Regulations 88 and 89] Certificate of Confinement or Miscarriage [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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121.
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Form No: 23 (Regulation 130) Notice to the Respondent [ Inserted vide The Industrial Court Regulations 1975 ]
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122.
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Form No: 23 (Regulation 130) Notice to the Respondent [ Inserted vide The Industrial Court Regulations 1975 ]
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123.
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Form No: 23 (Rule No.98) [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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124.
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Form No: 24 Maternity Benefit [Regulation 91] Notice of Work [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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125.
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Form No: 24 [Rule No. 99(i)] Certificate under Section 50 of the Act [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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126.
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Form No: 24-A (Regulation No. 141) [ Inserted vide The Industrial Court Regulations 1975 ]
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127.
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Form No: 24A Maternity Benefit After the Death of an Insured Woman Leaving Behind the Child [Regulation 89A] Claim for Benefit [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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128.
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Form No: 24B Maternity Benefit Death Certificate [Regulation 89A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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129.
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Form No: 25 (Under Regulation No. 142) Certificate under Section 50 of the Act [ Inserted vide The Industrial Court Regulations 1975 ]
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130.
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Form No: 25 [Regulation 143, Rule 99(ii)] [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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131.
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Form No: 25 Claim for Permanent Disablement Benefit [Regulation 76A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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132.
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Form No: 25A Funeral [Expenses] [Regulation 95E] Claim Form [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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133.
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Form No: 26 (Regulation No. 143) [ Inserted vide The Industrial Court Regulations 1975 ]
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134.
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Form No: 26 (Under Rule No.102) Periodical returns by a Registered Union [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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135.
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Form No: 26 Certificate for Permanent Disablement Benefit [Regulation 107] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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136.
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Form 27 Notices to an Accused Person
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137.
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Form No: 27 (Regulation No. 137) Notice to an Accused Person [ Inserted vide The Industrial Court Regulations 1975 ]
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138.
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Form No: 27 Declaration and Certificate for Dependants' Benefit [Regulation 107A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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139.
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Form No: 27-A Warrant of Arrest [ Inserted vide The Industrial Court Regulations 1975
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140.
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Form No: 27-B (Regulation No. 138) Bond and Bail Bond for Attendance Before the Court [ Inserted vide The Industrial Court Regulations 1975 ]
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141.
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Form No: 28 (Regulation No. 146) Periodical Returns by Registered Union [ Inserted vide The Industrial Court Regulations 1975 ]
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142.
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Form No: 28 [Regulation 52A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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143.
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Form No: 28A [Regulation 52A] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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144.
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Form No: 3 (Regulation Nos. 17 and 93) Certificate of attendance to an Employee authorized to Appeal/Act, under Section 23 of the Act [ Inserted vide The Industrial Court Regulations 1975 ]
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145.
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Form No: 3 (Rule No 17) Certificate of attendance to an Employee authorised to Appear/Act, under Section 23 of the Act [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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146.
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Form No: 3 Return of Declaration Forms [Regulation 14] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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147.
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Form No: 4 Identity Card [Regulations 17] [ Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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148.
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Form No: 4 (Rule No.18) Memo of Appearance by an Officer of State Government [ Inserted vide Labour Courts (Practice and Procedure) Rules 1975 ]
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149.
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Form No: 4 [Regulation No. 18] Memo of Appearance by an Officer of State Government [ Inserted vide The Industrial Court Regulations 1975 ]
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150.
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Form No: 4A Family Identity Card [Regulation 95A] [Inserted vide Employees State Insurance (General) Regulations, 1950 ]
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