Forms pertaining to Dadra and Nagar Havehi | Legal Forms | Law Library

Forms

Dadra and Nagar Havehi
1.	Application for New Registration of Electors
2.	Application for Inclusion of Name in Electoral Roll
3.	Application under Rule 72 (2) of Dadra and Nager Haveli Land Revenue Administration Rules, 1972
4.	Application/Amendment/Renewal of Licence to Import and Storage of Petroleum
5.	Application Form for Renewal of License under Explosive Rule
6.	Application for Grant of Arms License
7.	Application for Grant/amendment of License to Possess and Sell of Explosive Fire Crackers under Explosives Rules
8.	Grant or Ammend of Licence to Store and Despense Liquefied Petroleum under the Static and Mobile Pressure Vessels (Unfired) Rules, 1981
9.	Application of License under Rule 11 of the Dadra and Nagar Haveli Cinema (Regulation of Exhibition by Video) Rules, 1985
10.	Application for the Issue of Domicile Certificate
11.	Application for Resident and Caste Certificates
12.	Application under sub section (1) section 42 of Dadra and Nager Haveli (D.N.H) land revenue administration Rules 1971

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