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Chattisgarh

1. Application for Objecting Inclusion or Seeking Deletion of Name in Electoral Roll
2. Application for Inclusion of Name in Electoral Roll
3. Application for Availing Birth/Death Certificate
4. Application Form for Availing Domicile Certificate
5. Application for Availing Caste Certificate
6. Application Form for Grant of New or Duplicate Ration Card
7. Fertilizer Storage Licence & Renewal
8. Construction of Bore/Tubelwell Form
9. New Seed Distribution License
10. Renewal of Seed Distribution License
11. Sprinkler Set Form
12. Tube Well Connection Form
13. Application for Seed Certificate
14. Form for Renewal of Insecticide License
15. Form for Purchase of Tractor
16. Form for Availing Agricultural Machinery & Related Services
17. Agriculture Engineering Work Order Form
18. Agriculture Engineering Certificate
19. Agriculture Engineering Work Certificate
20. Yield Test Certificate
21. Agriculture Engineering Form-D
22. Form for Grant or Renewal of Learner's License
23. Form for License to Drive a Motor Vehicle
24. Central Sales Tax Form
25. Professional Tax Form
26. Luxury Tax Form
27. Value Added Tax (VAT) Forms
28. New Return Form for Commercial Tax
29. Physical Fitness Declaration Form for Driving License
30. Application for the Addition of a New Class of Vehicle to a Driving License
31. Renewal of Driving License Form
32. Application for Intimation and Transfer of Ownership of a Motor Vehicle
33. Application for Transfer of Ownership in the Name of Person Succeeding to the Possession of Vehicle
34. Intimation of Change of Address
35. Making an Entry of an Agreement of Hire-Purchase/Lease/Hypothecation Subsequent to Registration
36. Application for Correction to Particulars Entered in Electoral Roll
37. Nomination Paper for Lok Sabha Election
38. Nomination Paper for Legislative Assembly Election
39. Application for Transposition of Entry in Electoral Roll
40. Affidavit Regarding Criminal Cases
41. Affidavit for Election Regarding Assets
42. Application for Claiming Exemption from Payment of Tax on a Motor Vehicle Used in the State
43. Application for a Permit in Respect of a Contract Carriage to be Regularly so used
44. Application for a Special Permit in Respect of a Contract Carriage under Section 88 (8)
45. Application in Respect of Goods Carriers Permit
46. Application for Grant of an Authorisation to Drive a Public Service Vehicle
47. Intimation of Loss or Destruction of Driving Licence and Application for Duplicate Licence
48. Application for Renewal of Conductor's Licence
49. Application of Issue of Conductor's License
50. Medical Certificate for License

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