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Affidavits & Notices
Affidavits
Notices
Chandigarh
1.
Registration of the Undertaking and Grant or Renewal of Certificate of Registration
2.
Registration of Establishments Employing Contract Labour
3.
Compensation by Workman
4.
Order to Deposit Compensation
5.
Register to be Maintained by the Employer for Equal Remuneration
6.
Application by an Inspector Permitted by the Authority of Authorized to Act
7.
Form for Trade Union
8.
Annual Return under the Factories Act, 1948
9.
Register of Adult Workers
10.
Register of Child Workers
11.
Notice of Period of Work for Adult Workers
12.
Overtime Muster Roll for Exempted Workers
13.
Material Safety Data Sheet
14.
Certificate of Fitness
15.
Record of Lime Washing, Painting and alike
16.
Application Form for Change of Manager
17.
Registration and Grant or Renewal of License
18.
Gratuity by an Employee
19.
Late Registration for Birth/Death Certificate
20.
Obtain a Birth Certificate
21.
Obtain a Death Certificate
22.
Issue of Ration Cards for Below Poverty Line
23.
Issue of Ration Cards for Above Poverty Line
24.
Transposition of Entry in Electoral Roll
25.
Correction to Particulars Entered in Electoral Roll
26.
Objecting Inclusion or Seeking Deletion of Name in Electoral Roll
27.
New Registration of Electors
28.
Inclusion of Name in Electoral Roll
29.
Admission in Sport Centre
30.
Registration of Dog/Bitch
31.
Sports Gradation Certificate
32.
Admission to the Swimming Centre
33.
Admission to the Badminton Hall
34.
Accreditation/Recognition of Correspondents
35.
Vehicle Enquiry Form No. I
36.
Vehicle Enquiry Form No. II
37.
Servant Information Form
38.
Booking of Police Band
39.
Grant of No Objection Return to India
40.
Duplicate of Foreigners Registration Report, Part II
41.
Duplicate of Foreigners Registration Report, Part I
42.
Paying Guest Information
43.
Application to the Senior Superintendent of Police
44.
Information Regarding Floating Population
45.
Statement Regarding Owner/Tenant of Commercial Area/Companies/Clubs /Government Offices
46.
Statement Regarding Owner/Tenant of Residential Area
47.
Landloard/Tenant Information
48.
Bail Bond
49.
Memorandum of Appearance of Advocate
50.
Appointment of Advocate - Vakalatnama
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