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Affidavits & Notices
Affidavits
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Central Forms
Ministry of Commerce and Industry
1.
Application Form for a new Industry
2.
Redemption / No Bond Certificate against Advance Authorisation
3.
Export Licence for Special Chemicals, Organisms, Materials, Equipment and Technologies (SCOMET) items
4.
Application Form for Issue / Modification in Importer Exporter Code Number (IEC)
5.
Application Form for Profile of Importer / Exporter
6.
Import Certificate under India-United State Memorandum
7.
Application Form for Refund of Application Fee
8.
Application for Enhancement in Cost, Insurance and Freight (CIF)/Free On Board (FOB) Value or Revalidation
9.
Advance Authorisation (Including Advance Authorisation for Annual Requirement) / Advance Release Order (ARO)/ Invalidation Letter
10.
Statement of Export for Redemption of Export Promotion Capital Goods (EPCG) Authorisation
11.
Application Form for Import of Restricted Items
12.
Application Form for Clubbing of Advance Authorisations
13.
Fixation / Modification of Standard Input Output Norms (SION)
14.
Focus Market Scheme (FMS) Application Form
15.
Fixation of Duty Entitlement Pass Book(DEPB) Rates / Fixation of Brand Rate of Duty Entitlement Pass Book
16.
Application Form for Grant of Status Certificate during 2008-09
17.
Application Form for Duty Free Import Authorisation (DFIA )
18.
Duty Entitlement Pass Book (DEPB) Application
19.
Application for Export Obligation (EO) Refixation under Export Promotion Capital Goods (EPCG) Scheme
20.
Application Form for Export Licence for Restricted items
21.
Application Form for Vishesh Krishi And Gram Udyog Yojana (VKGUY)
22.
Application Form for Export Promotion Capital Goods (EPCG) Authorisation Issue
23.
Application for Clubbing of Export Promotion Capital Goods (EPCG) Authorisations
24.
Application for Claiming Duty Drawback on All Industry Rates/Fixation of Drawback Rates/Refund of Terminal Excise Dut
25.
Application Form for Focus Product Scheme (FPS)
26.
Monthly production return proforma
27.
Application for setting up Industrial Model Town or Park or Growth Centre Form II
28.
Application for setting up Industrial Model Town or Industrial Park or Growth Centre Form I
29.
Composite form for foreign collaboration and industrial licence
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