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Central Forms
Ministry of Social Justice and Empowerment
1.
Application cum Monitoring Form for Grant-in-Aid to Voluntary Organisations Working in the Field of Integrated Programme for Older Persons
2.
Application cum Monitoring Form for Grant-in-Aid to Voluntary Organisations Working for Other Backward Classes
3.
Application Form for Grant-in-Aid to Volunatry Organisations Working in the Field of Disabilities
4.
Application for Central Scheme of Assistance to Disabled Persons for Purchase/Fitting of Aids / Appliances
5.
Application cum Monitoring Form for Grant-in-Aid to Voluntary Organisations Working for Scheduled Castes Development
6.
Application Form for Central funding under the Central Sector Scheme of Free Coaching for SC and OBC Students
7.
Application Form for Scheme for Prevention of Alcoholism and Substance (Drugs) Abuse
8.
Scheme of Assistance to Disabled Persons for Purchase/Fitting of Aids/Appliances : Utilisation Certificate
9.
Application form for the 2nd Installment
10.
Form for ADIP Scheme Statement Showing Composition of the Managing Committee
11.
Application form for new and Ist Installment
12.
Register to be maintained by the Agency
13.
Particulars of recommended Employee / Self-employed with disabilities for National Award (Annexure-A)
14.
Application cum Monitoring Form for Grant-in-Aid to Voluntary Organisations Working for Scheduled Castes Development
15.
Application cum Monitoring Form for Grant-in-Aid to Voluntary Organisations Working in the Field of Integrated Programme for Older Persons
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