Central & State Forms
How Do I Obtain
Apply for
Registration Forms for
IP Forms
Passport & Visa Forms
Tax Forms
Forms for
Rules
Affidavits & Notices
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Central Forms |
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Ministry of Finance
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1.
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Income Tax Return Form 4
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2.
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ITR Acknowledgement Form
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3.
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Income Tax Return Form 5
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4.
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Income Tax Return Form 3
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5.
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Income Tax Return Form 7
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6.
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Income Tax Return Form 6
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7.
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Income Tax Return Form 8
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8.
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Income Tax Return Form 2
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9.
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Income Tax Return Form 1
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10.
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Form of Appeal to the Commissioner (Appeals) under Section 128 of Customs Act, 1962
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11.
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Form of Appeal to the Commissioner (Appeals) under Section 129D(4) of Customs Act, 1962
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12.
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Form of Appeal to the Appellate Tribunal under sub-section (1) of Section 129A of Customs Act, 1962
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13.
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Form of Memorandum of Cross Objections to the Appellate Tribunal under sub-section (4) of section 129A of the Customs Act, 1962
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14.
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Form of Appeal or Application to Appellate Tribunal under sub-section (2) section 129A or sub-section (4) of section 129D of the Customs Act, 1962.
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15.
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Form of An Application to the High Court under Section 130A of Customs Act, 1962
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16.
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Form of Memorandum of Cross Objections under Section 130A(3) of Customs Act, 1962, in the matter of an Application before the High Court under Section 130A(1) of the said Act.
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17.
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Form of Revision Application to the Central Government under Section 129DD of Customs Act, 1962
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18.
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Form for claim of drawback under Section 74 of Customs Act, 1962 on goods exported by post
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19.
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Form for claim of drawback under Rule 11
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20.
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Form for claim of drawback under Rule 13
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