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Affidavits & Notices
Affidavits
Notices
Assam
1.
Notice for Cut Motion Form
2.
Form for Issue of Notice for Raising Matter of Urgent Public Importance
3.
Form for Raising Matter of Urgent Public Importance
4.
Notice for Calling Attention of Minister-in-Charge on Matter of Urgent Public Importance
5.
Application Form For Grant-in-Aid under Backward Linkages Scheme
6.
Application Form For Grant of Financial Assistance under the Scheme of Strengthening of Nodal Agencies
7.
Notice for Discussion on Matter of Urgent Public Importance and of Recent Occurrence [Rule 50] Form
8.
Unstarred Question Form in Assamese Language
9.
Starred Question Form in English
10.
Notice for Discussion on Matter of Urgent Public Importance and of Recent Occurrence [Rule 50] - Assamese
11.
Application Form for Jamabandi Copy
12.
Application Form for Permanent Resident Certificate
13.
Application Form for Legal Heir Certificate
14.
Application Form for Birth Certificate
15.
Application for Land Sale Permission Certificate
16.
Certificate of Eligibility
17.
Application for Legal Aid or Advice
18.
Agreement for Grant of Legal Aid
19.
Irrevocable Power of Attorney
20.
Application Form for Death Certificate
21.
Unstarred Question Form in English
22.
Starred Question Form in Assamese Language
23.
Bakijai Clearance Certificate Form
24.
Senior Citizen Certificate Form
25.
Domicile Certificate Application Form
26.
Land Valuation Certificate Form
27.
Old Age Pension Form
28.
Application Form for Permission for Special Events
29.
Form for Obtaining Identity Cards for Disabled Persons
30.
Family Pension Application Form
31.
Margin Money Scheme Form
32.
Form for Financial Assistance under Prime Minister's Rojgar Yojana
33.
Application Form for Certified Copy of Electoral Roll
34.
Application for Certified Copy of Court Order of Revenue /CrPC Cases
35.
Form of Family Pension of a Government Servant Who Expires while in Service
36.
Application for Non-creamy Layer Certificate
37.
Application Form for Family Identity Card
38.
Application Form for Licence to Drive
39.
Application Form for Obtaining Identity Card for physically challenged
40.
Application Form for Renewal of Learner's Licence
41.
Application Form for Registration of a Motor Vehicle
42.
Application Form for Physical Fitness Certificate for Driving License
43.
Application Form for Learner's Licence
44.
Application for Certificate of Transfer of Charge
45.
Application Form For Obtaining Senior Citizen Certificate
46.
Permanent Registration as Small Scale Industries
47.
Obtaining Provision Registration Certificate
48.
Installation of Driers and Dust Control System
49.
Setting up/expansion/modernization of food processing industries covering all segments
50.
Setting Up of Mini Pulse Processing Units
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