Apply
for Inclusion of name in the Electoral Rolls: Uttarakhand
Eligibility
Any
Indian citizen who has attained the age of 18 years or above at the time of revision
of Electoral Rolls, and resides in that area and locality in which he/she wants
his/her name to be included in the Electoral Rolls.
Concerned
Authority
The
Office of the Electoral Registration Officer/ District Election Officer at the
District Level
Procedure
For
the inclusion of a name in the Electoral Rolls, the eligible person has to
apply in the ECI's prescribed Form No.6 at the office of the District Election
Officer/ Electoral Registration Officer in the District in which he/she
resides.
Fee
Nil
Other
relevant details relating to the service
It
is the responsibility of every individual concerned to know the status of his/her
application from the concerned office of the DEO/ERO and the reason if it is
not included in the Electoral Roll.
Electoral Roll