Apply
for Inclusion of name in the Electoral Rolls: Sikkim
Eligibility
·
Should
be at least 18 years of age.
·
Should
be a citizen of Sikkim.
Necessary
Documents
Birth
Certificate
Procedure
For
inclusion of name in the Electoral Rolls, the person concerned should be 18
years of age and should have the Birth Certificate to prove it. He/she should
be a Sikkim Subject Certificate (SSC) holder or a Certificate of Identification
(COI) holder, or he/she must have a document to prove that the applicant has
been staying in Sikkim for more than seven years. If he has migrated from any
other part of India, he/she should have the proof of deletion of his name from
the previous place. He has to fill Form 6, can be obtained from the District
Collectorate's Election Cell.
Fees
No
fees will be paid by the applicant to include his/her name in the Electoral
Rolls.
Electoral Roll
