Apply for Inclusion of name in the Electoral Rolls: Puducherry

Eligibility

·         Should be a citizen of India

·         Should have attained at least 18 years of age

·         Should be a resident of the constituency where he/she wants to get enrolled, with sound mind and not disqualified from voting under the law.

Procedure

A person can get included in the Electoral Rolls by submitting Form-6 to the concerned ERO/AERO. The person should be a citizen of India, of not less than 18 years of age as on the qualifying date and ordinarily a resident of the constituency where he wants to get enrolled, with a sound mind and not disqualified from voting under the law.

Necessary Documents

The required documents for verification are:

·         Proof of age

·         Proof of citizenship

·         Proof of ordinary residence

The registration of application is also being carried out this year (2005) through the website. Through online submission, the application is received by the Election Department. These applications are forwarded to the concerned EROS/AEROs. A different date was announced for people registered through the Web, for verification of documents.