Apply
for Inclusion of name in the Electoral Rolls: Maharashtra
Concerned
Authority
Electoral
Office in the City or the respective District Election Branch located at the
district Collectorate Office
Eligibility
Every
person who:
·
Is
not less than 18 years of age on the qualifying date and
·
Is
an ordinary resident of the Constituency and
·
Is
an Indian Citizen.
Forms
Every
eligible person has to submit the claim and objection in the following forms
(Rule 13):
·
Inclusion
of name (Form No.6)
·
Objection
to inclusion of name (Form No.7)
·
Objection
to particulars in an entry (Form No.8)
Necessary
documents/papers
Proof
of Residence and Age
Electoral Roll