Apply
for Inclusion of name in the Electoral Rolls: Karnataka
To
include your name in the voters' list in Karnataka State you have to first
submit Form No. 6, which may be obtained from either your corresponding
corporation office, or from the office of the Assistant Revenue Officer, or
from one of the polling stations set up in your locality.
As
proof of identity and place of residence, any one of the following documents
have to be produced along with Form 6: Ration card, driving license, passport,
khata certificate, house rent receipt, property tax receipt, bank passbook,
electricity bill, telephone bill, bus pass, train pass or student identity
card. For age proof, the birth certificate or school certificate can be
produced. The forms may be submitted at the polling station of the respective
locality where you reside when the next revision of the voters' list starts.
Electoral Roll
