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Apply for Ration Card: Haryana

Concerned Authority

Inspector, Food and Supplies

Procedure

Apply along with proof of residence and members on an affedevit and verification from Patwari/MC to the Inspector, Food & Civil Supplies. The Department conducts surveys. Once that is done, a photo of the complete family is taken and after payment of the requisite fee, the ration card is issued.

Documents Required

·         Proof of residence.

·         Proof of members on an affidavit.

·         Verification proof from the Patwari/ MC.

Application Form for Ration Card



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