Apply
for Inclusion of name in the Electoral Rolls: Haryana
Concerned
Authority
Sub-Divisional
Magistrate (SDM).
Procedure
Apply
on the form to the SDM, along with proof at age and proof of residence. A date
for clicking of the photograph for the voter's card is fixed after verification
of the documents. After a specified period after the photo is taken, the photo
identity card is issued by SDM Office to the concerned person.
Documents
Required
·
Proof
of age
·
Proof
of residence
Electoral Roll