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Apply for Ration Card: Andaman and Nicobar Island

Eligibility

All residents of Andaman & Nicobar Islands.

Concerned Authority

Director, Civil Supplies & Consumer Affairs, Port Blair.

Procedure

Apply for Ration Card: Goa

Concerned Authority

Taluka Mamlatdar

Procedure

·         Apply on plain paper along with the prescribed Declaration Form (Annexure H).

·         Enclose Cancellation Certificate obtained from the concerned Taluka Mamlatdar where the ration card was made earlier.

·         If the Cancellation Certificate is not available, apply along with a photograph and an affidavit stating that the applicant and his family members, if any, do not possess a ration card in Goa or anywhere in India.

·         The application will be endorsed to the concerned Talathi for inquiry and report.

·         The new ration card will be issued within 7 days.


Ration Card


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